Andhra Pradesh High Court - Amravati
Edupuganti Venkata Krishna Kishore vs Edupuganti Naren Krishna Chowdari on 4 November, 2023
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
IN THE HIGH COURT OF ANONRA PRADESH AT AMARAVATY SATURDAY THE FOURTH DAY OF NOVEMBER : RYO THOUSAND AND TWENTY THREE 'PRESENT: THE HONOURABLE SRI JUSTICE UL.DURGA PRASAD RAS _ AND THE MNONOQURABLE SMT JUSTICE KIRANMAYER MANDAVA iA No, 1 OF 2023 ~ iN AS NO: 824 OF 2023 Heiwaen: 1. Edupuganti Venkata Krishna Kishore. S/o Narasimha Rao, aged about 56 years, OQeco Cultivation, Rfo D.No4-53. Main road, Tadikalapuc, Kamavarapukota Mandal iG District, Pin 544452. é. Edupuganti Ravichandra, S/o Narasimha Rao, aged about $8 years, Oce Cuiliveiion, Rio D.No.4-53, Main road, Tadikalapucl, Karmavaranukota Mandal, WAS District, Pin 834452 ..appeiants Defendants AND mdupuganmti Naren Krishna Chowdarl, S/o Venkata Krishna Kishore, aged about 22 yeere, C/o. Y. Ransganayakamms, D.No4-37, Kanumuru, Parnarry, Mandal, krishna District . Respondent FR igina lt Petition Under Grier 41 Rule § of CPC praying that In the circumstances sisted in the affidavit Hed in sugpart of the pelitian, ihe High Courf may be pleased to grant stay of the hwigment and dearee di.30.06.2029 passed In O.S.No. 166/2044 art the fle of Family Court curn Vil Additional District Judge, West Godavari at Elury, fo be in effect during pendency of this appeal or else we wil be put to breparable loss, Pending dispasal of AS Na. 821 of 2023, on the fle of the High Court. The petition coming on for hearing, upen perusing the Peition and the affidavit ed in support tharesf and the order of the High Court dated 06.10 2083 made herein and upcn hearing the arguments of SRIK V VIUAYA KUMAR Advocate for the Petitioners, the Gaurt made the follwing ORDER:
"At request of learned counsel for appellania, Poat afer one (1) week. interim order granted earlier Js extended filthen® 90 000k Pe a ATRUE COPY eh For 3 ger TiOn OFFICER Fe,
1. The Family Court
2. Gne SC ta SRK
3. Two spare copies cum VI Acidiional District lucie, West Godavari: at Eluru ¥VNAYA KUMAR Advocate fORPUCI HIGH COURT UDPR,J & KML DATED O4/9 1/2025 POST AFTER ONE (1) WEEN ORDER J&A No. 1 OF 2023 iN AS NO: S24 OF 2083 INTERIN ORDER EXTENDER SN e SEV, Soo.
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