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Andhra Pradesh High Court - Amravati

Edupuganti Venkata Krishna Kishore vs Edupuganti Naren Krishna Chowdari on 4 November, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

IN THE HIGH COURT OF ANONRA PRADESH AT AMARAVATY
SATURDAY THE FOURTH DAY OF NOVEMBER :
RYO THOUSAND AND TWENTY THREE
'PRESENT:
THE HONOURABLE SRI JUSTICE UL.DURGA PRASAD RAS _
AND
THE MNONOQURABLE SMT JUSTICE KIRANMAYER MANDAVA
iA No, 1 OF 2023 ~
iN
AS NO: 824 OF 2023
Heiwaen:

1. Edupuganti Venkata Krishna Kishore. S/o Narasimha Rao, aged about 56

years, OQeco Cultivation, Rfo D.No4-53. Main road, Tadikalapuc,

Kamavarapukota Mandal iG District, Pin 544452.

é. Edupuganti Ravichandra, S/o Narasimha Rao, aged about $8 years, Oce
Cuiliveiion, Rio D.No.4-53, Main road, Tadikalapucl, Karmavaranukota
Mandal, WAS District, Pin 834452

..appeiants Defendants
AND
mdupuganmti Naren Krishna Chowdarl, S/o Venkata Krishna Kishore, aged
about 22 yeere, C/o. Y. Ransganayakamms, D.No4-37, Kanumuru, Parnarry,
Mandal, krishna District
. Respondent FR igina lt
Petition Under Grier 41 Rule § of CPC praying that In the circumstances
sisted in the affidavit Hed in sugpart of the pelitian, ihe High Courf may be pleased
to grant stay of the hwigment and dearee di.30.06.2029 passed In O.S.No. 166/2044
art the fle of Family Court curn Vil Additional District Judge, West Godavari at Elury,
fo be in effect during pendency of this appeal or else we wil be put to breparable
loss, Pending dispasal of AS Na. 821 of 2023, on the fle of the High Court.

The petition coming on for hearing, upen perusing the Peition and the
affidavit ed in support tharesf and the order of the High Court dated 06.10 2083
made herein and upcn hearing the arguments of SRIK V VIUAYA KUMAR Advocate
for the Petitioners, the Gaurt made the follwing

ORDER:

"At request of learned counsel for appellania, Poat afer one (1) week. interim order granted earlier Js extended filthen® 90 000k Pe a ATRUE COPY eh For 3 ger TiOn OFFICER Fe,

1. The Family Court

2. Gne SC ta SRK

3. Two spare copies cum VI Acidiional District lucie, West Godavari: at Eluru ¥VNAYA KUMAR Advocate fORPUCI HIGH COURT UDPR,J & KML DATED O4/9 1/2025 POST AFTER ONE (1) WEEN ORDER J&A No. 1 OF 2023 iN AS NO: S24 OF 2083 INTERIN ORDER EXTENDER SN e SEV, Soo.

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