Gujarat High Court
State Of Gujarat & Ors vs Rakeshkumar S Pagi & Anr on 26 September, 2006
Author: Anil R. Dave
Bench: Anil R. Dave
LPA/1163/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL No. 1163 of 2006
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STATE OF GUJARAT & ORS - Appellant(s)
Versus
RAKESHKUMAR S PAGI & ANR - Respondent(s)
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Appearance :
MR SP HASURKAR, A.G.P for Appellant(s) : 1 - 3.
None for Respondent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE ANIL R. DAVE
and
HONOURABLE MS.JUSTICE H.N.DEVANI
Date : 26/09/2006
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE ANIL R. DAVE) Notice to the respondents returnable on 6th October, 2006. Direct service is permitted.
(ANIL R. DAVE, J.) (HARSHA DEVANI, J.) siji