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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(4) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(4)If in the course of a year the Board finds it necessary to modify the figuresshown in the budget with regard to its receipts or to the distribution of the amounts to beexpended for the purposes of this Act, a supplementary budget may be prepared,passed, submitted and modified in the manner provided in sub- sections (1), (2) and