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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4) in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970

(4)The Sub-divisional Officer or any other Gazetted Officer duly authorised by him shall make the payment after taking acknowledgment of receipt of the payment from the payee.