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State of Rajasthan - Section

Section 39 in The Rajasthan Accounts Service Rules, 1954

39. Regulation of leave, allowances, pension etc.

- Except as provided in these Rules, the pay, allowances, pensions, leave and other conditions of service of the members of the Service shall be regulated by:-
(1)The Rajasthan T. A. Rules, 1971 as amended up to date.
(2)The Rajasthan Civil Services (Unification of Pay Scales) rules, 1950 as amended up to date.
(3)The Rajasthan Civil Services (Rationalisation of Pay Scales) Rules, 1956 as amended up to date.
(4)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 as amended up to date.
(5)The Rajasthan Service Rules, 1951 as amended up to date; and
(6)any other Rules governing general conditions of service made by the appropriate authority under the proviso to Articles 309 of the Constitution of India and for the time being in force.