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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)Members mentioned in Clauses (v), (uiii) and (x) to (xiii) of Section 4, may be nominated by the appropriate authorities or bodies from time to time.