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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(3)(c) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(c)wherever there are more than required number of vacancies; Election Officer shall arrange for the Ballot boxes and ballot paper in the Form XI. The Ballot paper shall be signed by the Election Officer and two other official members of the District Education Committee as nominated by the District Collector ;