Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 19(3)] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(3)(i) in Rajasthan Co-operative Societies Act, 1965 (i)refuses the application for admission as a member, an appeal shall lie against such refusal to the Registrar: or