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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(iv) in The Orissa Agricultural Produce Markets Rules, 1958

(iv)take action to give effect to the resolutions of the Committee and of the Sub-Committee and report about all action taken in pursuance of such resolutions to the Committee in its immediately following meetings;