Section 2 in Rules of the Rural Institute (Birauli) Society
2. Definitions.
- In these Rules unless the context otherwise requires;(i)The "Society" shall mean the Rural Institute (Birauli)Society;(ii)The "Director" shall mean the Director of the Rural Institute, Birauli;(iii)The "Governing Body" shall mean the body which is constituted as such under Rule 18 as the Governing Body of the Society;(iv)The "Officers and staff of the Institute" shall mean every officer mentioned in Rules 9 and 10 and every officer and member of the staff appointed by the Governing Body for the Institute;(v)The "Secretary" shall mean the Secretary of the Rural Institute (Birauli) Society;(vi)The "Institute" shall mean the Rural Institute Birauli;(vii)(a)Words importing the singular number also include the plural number and vice-versa;(b)Words importing the masculine gender also include the faminine gender,
