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[Cites 0, Cited by 0] [Section 284] [Entire Act]

Union of India - Subsection

Section 284(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)There are two tests of ability to swim, namely,"Provisional Test"-To be carried out in a swimming bath, shallow water or suitable swimming pool."Standard Test"-To be carried out in the open sea.Passing of any of these tests will be accepted as a "Pass" for 2[Promotion] purposes. In each case, the test consists of swimming 50 yards in a duck suit and remaining afloat thereafter for these minutes.