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[Cites 0, Cited by 0] [Section 19B(1)] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(1)(a) in The Unit Trust Of India Act, 1963

(a)for an order for the sale of the property pledged, mortgaged, hypothecated or assigned to the Trust as security for the loan or advance, or