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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(g) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(g)if it bears a serial number, or is of a design, different from the serial numbers or as the case may be, design of the ballot papers authorised for use at the polling station; or