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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(5) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(5)Any assets created by the CSPSOC out of the money deposited to the SLDC development fund shall not be considered for computation of return on equity and interest on loan.