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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Bihar - Subsection

Section 58(3)(c) in Bihar Inland Vessels Rules, 2013

(c)The space abreast of the machinery space may be included in the passenger measurements if the engine is enclosed by a casting of longitudinal bulkheads and if the distance between the sides of the casing or bulkheads and the back seats is at least 0.9m.