Section 16 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015
16. Appointment Commencement of service.
- Under these Regulations, the service of an employee Commencement Of shall be treated as commenced from the day, he/she Service has assumed the charge of the post, on which he/she has been appointed. In case, the charge of work is assumed by the candidate in the afternoon, commencement of his/her service shall be treated from the next day.
