Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(2)(i) in The Bihar State Housing Board Act, 1982 (i)he shall at a meeting relating to such area of the Board or any Committee inform the person presiding of the nature of such interest, and