Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(2)(b) in Waste Lands (Requisitioning and Utilisation) Act, 1952 (b)the manner in which a notice under sub-section (3) of section 10 shall be published;