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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Meghalaya - Subsection

Section 22(6) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(6)to institute fellowships for carrying out fundamental or applied research in the filed of environmental engineering of science; provided that the findings of such research will be useful to the Board carrying out its functions, the terms and conditions of such fellowship being as specified by the Board;