Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 18 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022 & I.A. 8460/2022
MANGALORE REFINERY AND PETROCHEMICALS LIMITED
.....Petitioner
Through: Mr. Aditya Panda, Advocate
versus
DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Respondent
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal, Mr. Shashwat Dhyani,
Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.03.2026 At joint request, list on 18.08.2026.
SUBRAMONIUM PRASAD, J MARCH 18, 2026 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:42:05