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State of Uttar Pradesh - Section

Section 11 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014

11. General conditions for Captive Generating Plants.

- 1. These Regulations shall apply to all existing Captive Generating Plants as well as proposed Captive Generating Plants having an installed capacity of 1 MW or above irrespective of their connectivity with the grid.