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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Framing of Articles of Charge against government servants Regulations, 2017

(4)Third part shall contain a statement of the imputations of misconduct or misbehavior in support of each article of charge which shall contain a statement of all relevant facts including any admission or confession made by the government servant.