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[Cites 0, Cited by 4] [Section 132(1)] [Section 132] [Entire Act]

State of Madhya Pradesh - Subsection

Section 132(1)(c) in The M.P. Municipal Corporation Act, 1956

(c)a general sanitary cess, for the construction and maintenance of public latrines and for removal and disposal of refuse and general cleanliness of the city.