Madras High Court
New Tirupur Area Development vs M/S.Hindustan Construction Co. Ltd. ... on 30 August, 2017
Bench: Indira Banerjee, M.Sundar
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 30.08.2017 CORAM THE HON'BLE MS.INDIRA BANERJEE, CHIEF JUSTICE and THE HON'BLE MR. JUSTICE M.SUNDAR O.S.A.Nos.21 & 22 of 2016 New Tirupur Area Development Corporation Limited (NTADCL), 66, Appachi Nagar, Main Road, Kongu Nagar, PO Tirupur 641 607. .. Appellant in both appeals vs 1.M/s.Hindustan Construction Co. Ltd. (HCC), Hincon House, LBS Marg, Vikhroli (West), PO Mumbai 400 083. 2.Hon'ble Mr.Justice (Retd) R.C.Lahoti, Former Chief Justice of India, B-56, Sector 14, Noida 201 301. 3.Hon'ble Mr.Justice (Retd) G.T.Nanavati, Former Judge, Supreme Court, A-91, Galaxy Apartments, Near Grand Bhagwati Hotel, Bodakdev, Ahmedabad 380 054. Mr.Justice (late) R.Jayasimha Babu, Former Sr. Judge, High Court of Madras, 612, RMV Extension, 2nd State, 3rd Block, Bangalore 560 094. .. Respondent in both appeals Appeals filed under Order XXXVI, Rule 9 of Original Side Rules read with Clause 15 of Letters Patent against the order dated 27.1.2016 made in Application No.7674 in O.P.No.931 of 2015 and Application No.7675 of 2015 in O.P.No.932 of 2015 on the file of this Court. For Appellant .. Mr.Menon Karthik Mukundan For Respondents .. Mr.D.Balaraman for 1st respondent Mr.Anirudh Krishnan for Intervenor * * * * * COMMON JUDGMENT
(Delivered by The Hon'ble Chief Justice) The dispute between the parties has been settled. Terms of settlement have been filed before the learned Single Judge.
2. The appeals have, thus, become infructuous and are accordingly disposed of. No costs.
(I.B., CJ.) (M.S.,J.) 30.08.2017 Index : Yes/No Internet : Yes/No bbr To The Sub Assistant Registrar, Original Side, High Court, Madras. The Hon'ble Chief Justice and M.Sundar, J.
bbr O.S.A.Nos.21 & 22 of 2016 30.08.2017