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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(1)The Chief Information Security Officer (CISO) shall maintain regular contact with the National Critical Information Infrastructure Protection Centre(NCIIPC) and will be responsible for implementing the security measures suggested by the said National Critical Information Infrastructure Protection Centre(NCIIPC) using all available or appropriate ways of communication.