Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 311] [Entire Act] State of Maharashtra - Subsection Section 311(a) in The Maharashtra Municipal Corporations Act, 1949 (a)bathe in or near any lake, tank, reservoir, fountain, cistern, duct, stand-pipe, stream or well or on any, part of a river, or other place vesting in the Corporation;