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[Cites 0, Cited by 0] [Section 591] [Entire Act]

State of Haryana - Subsection

Section 591(11) in Punjab Jail Manual

(11)The Head-warder shall enquire as to the cause of complaint of any prisoner concerning his food. If the complaint is of short distribution, he shall have the ration weighed there and then, and if the quantity is short, have the deficiency supplied and report the defaulting cook to the Deputy Superintendent.