Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(23) in Andhra Pradesh Excise Act, 1968

(23)"notification" means a notification published in the Andhra Pradesh Gazette, and the term 'notified' shall be construed accordingly;