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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(a) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(a)"bio-degradable garbage" means the garbage or waste material capable of being destroyed by the action of living beings;
(aa)"competent authority" means any authority, officer or person appointed by the State Government, by notification, for enforcement of any of the provisions of this Act;