Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 24] [Entire Act] NCT Delhi - Subsection Section 24(2) in The Delhi School Education Act, 1973 (2)The Director may also arrange special inspection of any school on such aspects of its working as may, from time to time, be considered necessary by him.
