Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 77 in The West Bengal Factories Rules, 1958 77. Clothes for crèche staff. - The crèche staff shall be provided with suitable clean clothes for use while on duty in the crèche.Rule prescribed under section 50 read with section 48
