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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2)(b) in The Hyderabad Abolition of Inams and Cash Grants Act, 1954

(b)[ * * *] [ Clauses (b), (c) and (d) were deleted by Bombay 64 of 1959, Section 12.]