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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(h) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(h)'Proceedings' shall mean and include proceedings of all nature such as hearings, meetings, discussions, deliberations, enquiries, investigations, consultations, etc. that the Commission may hold in the discharge of its functions under the Act;