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State of Odisha - Section

Section 1 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

1.

(1)These Rules may be called The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989.
(2)They shall extend to the whole of the State of Orissa;
(3)They shall come into force from the date of their publication in the Orissa Gazette.