Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Jharkhand - Subsection

Section 52(2)(x) in Jharkhand Agricultural Produce Markets Act, 2000

(x)the prohibition of brokers from acting on behalf of both the buyer and the seller of agricultural produce in any transaction;