Himachal Pradesh High Court
Rakesh Kumar Sood vs . Kanta on 28 June, 2023
Author: Virender Singh
Bench: Virender Singh
RSA No. 124 of 2023 28.06.2023 Present: Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate for the appellant.
Notice be issued to the respondents, calling upon them as to why the present appeal be not admitted for hearing. Notice be issued to the respondents, returnable for 20th September, 2023. Steps be taken within a week.
June 28, 2023 ( Virender Singh )
(naveen) Judge
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