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Himachal Pradesh High Court

Rama Kanta vs . State Of H.P. & Another on 21 June, 2022

Bench: Sabina, Satyen Vaidya

Rama Kanta vs. State of H.P. & another .

CWP No. 3919 of 2022 21.6.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.

CWP No. 3919 & CMP No. 7712 of 2022 Notice.

Mr. Ajay Vaidya, learned Senior Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.

List with CWP No. 1002 of 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 21st June, 2022 (kck) ::: Downloaded on - 21/06/2022 20:07:47 :::CIS