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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Chattisgarh - Subsection

Section 132(1)(e) in The Chhattisgarh Municipal Corporation Act, 1956

(e)a general fire tax, for the conduct and management of the fire service and for the protection of life and property in the case of fire;