Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1)(ii) in Telangana State Handloom Weavers' Co-operative Society (Formation) Act, 1976 (ii)the assets and liabilities of every description of the amalgamated societies shall stand transferred to the new society: