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State of Maharashtra - Section

Section 87 in The Maharashtra Universities Act, 1994

87. Extension of affiliation or recognition.

- The affiliated college or recognised institution may apply for affiliation or recognition for additional courses of study. The university shall follow the procedure as prescribed in sections 81, [82,] [These figures were inserted by Maharashtra 55 of 2000, section 51.] 83 and 84, so far as may be applicable.