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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(3)(a) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(a)The Superintendent shall immediately send the guards in search of the child at places like railway station, bus stand, the child's home and other places where the child is likely to go;