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State of Haryana - Section

Section 25 in Haryana Urban Development Authority Act, 1977

25. Budget.

- The [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] shall prepare in such form and at such time every year, as may be prescribed, a budget, in respect of the financial year next ensuing showing the estimated receipts and expenditure of the [Pradhikaran] [Substituted 'Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] and shall forward to the State Government such number of copies thereof, as may be prescribed.