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[Cites 0, Cited by 2] [Section 40(2)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(2)(b) in Maharashtra Public Universities Act, 2016

(b)six teachers having minimum ten years teaching experience, nominated by the Vice-Chancellor in consultation with the Dean of the respective faculty, from the following categories, namely :-
(i)one teacher from amongst the full time teachers of the university departments in the relevant subject;
(ii)two teachers from amongst recognized post-graduate teachers in affiliated colleges, or recognized institutions or post-graduate centers offering postgraduate programme in the concerned subject;
(iii)three teachers from affiliated colleges and recognized institutions other than heads of departments;