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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(iv) in Environment (Protection) Rules, 1986

(iv)However, the limit for aircraft noise as Lmax will be notified by the airport operator with approval of the Directorate General of Civil Aviation at the aircraft noise monitoring locations installed by the airports as mentioned in paragraph 1 of this notification.