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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(b)"Bye-laws" means the bye-laws of a Co-operative Society as originally framed or as altered from time to time in pursuance of this Act