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Bombay High Court

Cradle Runways Pvt. Ltd vs Union Of India And 4 Ors on 15 March, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

TRUPTI   Trupti                                      1                 10-WP-3015-2021.doc
SADANAND
BAMNE
                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by TRUPTI
                           ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND
BAMNE
Date: 2023.03.17                  WRIT PETITION NO. 3015 OF 2021
17:24:02 +0530
                   M/s. Cradle Runways Pvt. Ltd.                   ...      Petitioner
                         versus
                   Union of India & Ors.                           ...      Respondents
                                                  ......
                   Mr.Bharat Raichandani with Mr.Rishabh Jain i/b. UBR Legal
                   Advocates for the Petitioner.
                   Mr. J.B.Mishra with Mr.Satyaprakash Sharma for the Respondents.
                                                  ......

                                                 CORAM : NITIN JAMDAR &
                                                         ABHAY AHUJA, JJ.

DATE : 15 MARCH 2023 P.C. :-

The learned Counsel for the Respondents seeks time to file reply affidavit. Stand over to 11 April 2023.
ABHAY AHUJA, J. NITIN JAMDAR, J.