Bombay High Court
Cradle Runways Pvt. Ltd vs Union Of India And 4 Ors on 15 March, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
TRUPTI Trupti 1 10-WP-3015-2021.doc
SADANAND
BAMNE
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by TRUPTI
ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND
BAMNE
Date: 2023.03.17 WRIT PETITION NO. 3015 OF 2021
17:24:02 +0530
M/s. Cradle Runways Pvt. Ltd. ... Petitioner
versus
Union of India & Ors. ... Respondents
......
Mr.Bharat Raichandani with Mr.Rishabh Jain i/b. UBR Legal
Advocates for the Petitioner.
Mr. J.B.Mishra with Mr.Satyaprakash Sharma for the Respondents.
......
CORAM : NITIN JAMDAR &
ABHAY AHUJA, JJ.
DATE : 15 MARCH 2023 P.C. :-
The learned Counsel for the Respondents seeks time to file reply affidavit. Stand over to 11 April 2023.
ABHAY AHUJA, J. NITIN JAMDAR, J.