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Rajasthan High Court - Jodhpur

Ranveer Singh vs The Competent Authority (Land Acqu.) ... on 12 July, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             JODHPUR

                                                          S.B. Civil Writ No. 9554/2018

                                   Ranveer Singh
                                                                                            ----Petitioner
                                                                     Versus
                                   The Competent Authority (Land Acqu.) And Adm Iii
                                                                                          ----Respondent


                                   For Petitioner(s)          :   Mr.Pradeep Swami
                                   For Respondent(s)          :



                                                     HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order 12/07/2018 Issue notice of the writ petition as well as of stay application to the respondent returnable within four weeks.

Connect with S.B.Civil Writ Petition No.3708/2018 and list both the matters together.

(SANDEEP MEHTA),J Sudhir Asopa/72 Powered by TCPDF (www.tcpdf.org)