Rajasthan High Court - Jodhpur
Ranveer Singh vs The Competent Authority (Land Acqu.) ... on 12 July, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 9554/2018
Ranveer Singh
----Petitioner
Versus
The Competent Authority (Land Acqu.) And Adm Iii
----Respondent
For Petitioner(s) : Mr.Pradeep Swami
For Respondent(s) :
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 12/07/2018 Issue notice of the writ petition as well as of stay application to the respondent returnable within four weeks.
Connect with S.B.Civil Writ Petition No.3708/2018 and list both the matters together.
(SANDEEP MEHTA),J Sudhir Asopa/72 Powered by TCPDF (www.tcpdf.org)