Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Karnataka - Subsection Section 32(1) in Kitturu Development Authority Act, 2011 (1)The Commissioner shall cause maintenance such books of accounts and other registers as may be prescribed and shall prepare in the prescribed manner an annual statement of accounts.
