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[Cites 0, Cited by 0] [Section 65C(4)] [Section 65C] [Entire Act]

Union of India - Subsection

Section 65C(4)(iv) in The Coal Mines Provident Fund Scheme

(iv)a written notice of assignment, in such form, as the Commissioner may prescribe, in favour of the Board, in respect of the proposed policy has been signed by the member and made over to the Life Insurance Corporation of India alongwith the proposal for insurance.