Section 5(2) in First Statutes of the Indian Institute of Petroleum and Energy, 2018
(2)The meetings of the Board shall be convened by the President in his/her capacity as the Chairperson of the Board either on his/her own initiative or on the request of the Director or on a requisition signed by not less than one-third of the present members of the Board including the President with any fraction rounded off to the next higher number.
